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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(1) in Chhattisgarh Minor Mineral Rules, 2015

(1)On receipt of an application, for the grant of a Prospecting Licence, its details shall be first circulated for display on the notice board of the concerned Zila Panchayat, Janpad Panchayat and Gram Panchayat of the district and Collectorate of the district concerned.