Section 2(o) in The Assam Aid to Industries (Small and Cottage Industries) Act, 1955
(o)"leprosy cured person" means any person who has been cured of leprosy but is suffering from;(i)loss of sensation in hand or feet as well as loss of sensation and paresis in the eye-lid but with no manifest deformity,(ii)manifest deformity and paresis but having sufficient mobility in their hand and feet to enable them to engage in normal economic activity,(iii)extreme physical deformity as well as advance age which prevents him from undertaking any gainful occupation,
