Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 15 in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

15. Powers and duties of the Registrar and the Comptroller exercisable by a single person -

The Board may direct,that the powers and duties of the Registrar and the Comptroller shall be exercise dandper for medbya single person for such period as it deems fit.