Section 1 in Punjab Right to Information (Disclosure of Information by public authorities providing services in Municipalities) Rules, 2012
1. Short title, commencement and application.
(1)These rules may be called the Punjab Right to Information (Disclosure of Information by public authorities providing services in Municipalities) Rules, 2012.(2)They shall come into force at once.(3)They shall apply to all the Municipalities in the State of Punjab.
