Section 24H(2) in The University of Rajputana (Second Amendment) Act, 1950
(2)Subject to approval by the Syndicate, the Board shall make rules relating to-(i)recognition of high schools;(ii)residence of students of high schools;(iii)admission of internal and external students of the High School Examinations;(iv)qualifications of teachers of High school (IX and X forms) clauses; and(v)other allied matters.
