Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117] [Entire Act] State of Bihar - Subsection Section 117(i) in The Bihar Motor Vehicles Rules, 1992 (i)by 60, in the case of double decked vehicles and single decked vehicles operated exclusively within the municipal and cantonment areas; and
