Section 92 in Uttarakhand Panchayati Raj Act, 2016
92. Election of Chairman, Vice Chairman and Members of Zila Panchayat.
(1)In every Zila Panchayat an Chairman and a Vice Chairman shall be elected by the elected members of the Zila Panchayat from amongst themselves.(2)The election of Chairman and Vice chairman may be held notwithstanding any vacancy in the office of the elected members of the Zila Panchayat.
