Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Rajasthan - Subsection Section 36(8) in Rajasthan Co-operative Societies Act, 1965 (8)[ Nothing contained in this section shall affect the provisions of section 78A.] [Inserted by Rajasthan Act No. 17 of 1976, w.e.f. 13.2.1976.]
