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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 28 in The Rights of Persons with Disabilities Act, 2016

28. Research and development.

- The appropriate Government shall initiate or cause to be initiated research and development through individuals and institutions on issues which shall enhance habilitation and rehabilitation and on such other issues which are necessary for the empowerment of persons with disabilities.