Section 10(1) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013
(1)The term of office and filling up of vacancies of [every membership] [Substituted by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).] of the Finance Committee shall be as provided for the members of the Executive Council under the Act.
