Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act] Bombay Presidency - Subsection Section 123(2)(nb) in Bombay Industrial Relations Act, 1946 (nb)the manner of submitting objections to such membership and the amount of deposit which the Registrar may require to be made before entering upon the inquiry;