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[Cites 0, Cited by 0] [Section 61E] [Entire Act]

State of Chattisgarh - Subsection

Section 61E(iv) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(iv)being an officer or the authority competent to sanction electrical or water supply connection grants such sanction with respect to the building in such an area; or