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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(xix) in Spicer Adventist University Act, 2014

(xix)to receive donations, gifts and grants and to acquire, hold, manage and dispose of any property, movable or immovable, including trust or endowed property within or outside Maharashtra for the purpose and objects of the University and to invest funds in such manner as the University thinks fit;