Supreme Court - Daily Orders
I Sudershan Rao vs Evershine Builders Pvt. Ltd. on 14 July, 2014
ITEM NO.43 COURT NO.9 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 31464/2012
(Arising out of impugned final judgment and order dated 20/06/2012
in CMA No. 1362/2011 passed by the High Court Of A.p At Hyderabad)
I SUDERSHAN RAO & ORS. Petitioner(s)
VERSUS
EVERSHINE BUILDERS PVT. LTD. & ANR. Respondent(s)
(With prayer for interim relief and office report)
Date : 14/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Adinarayana Rao,Sr.Adv.
Mr. S. Udaya Kumar Sagar,Adv.
Ms. Bina Madhavan,Adv.
Ms. Praseena E. Joseph,Adv.
Ms. Vishakha Upadhyaya,Adv.
For M/s. Lawyer S Knit & Co ,Adv.
For Respondent(s) Mr.Anil Kumar Tandale ,Adv.
Mr. Sunil B. G,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave to withdraw the petition.
The special leave petition is accordingly dismissed as withdrawn.
[O.P. SHARMA] [INDU BALA KAPUR]
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Om Parkash Sharma
Date: 2014.07.17
17:10:20 IST
Reason: