Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94(3)] [Section 94] [Entire Act] State of Tamilnadu - Subsection Section 94(3)(a) in Tamil Nadu Maritime Board Act, 1995 (a)extend the period of supersession for such further term not exceeding six months, as they may consider necessary, or