Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 133] [Entire Act] Union of India - Section Section 49 in The Arbitration Act, 1940 49. Repeals and amendments .-[ Repealed by the Repealing and Amending Act , 1945 (6 of 1945), section 2 and Schedule I]. THE FIRST SCHEDULE(See section 3.)IMPLIED CONDITIONS OF ARBITRATION AGREEMENTS
