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[Cites 0, Cited by 0] [Section 194(4)] [Section 194] [Entire Act]

Union of India - Subsection

Section 194(4)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)the complete arrival of train shall be verified and confirmed to the station master when asked for on secured means of communication by the loco pilot when end of train telemetry is functional. In case end of train telemetry is not functioning the station master shall verify presence of last vehicle physically; and