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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(2)(aa) in The M.P. Vanijyik Kar Niyam, 1995

(aa)the balance of the amount of tax due from him for a quarter, according to the returns, shall be paid on or before the date prescribed for furnishing of such return.]