Section 7 in The Salaries and Allowances of the Members of Jammu and Kashmir State Legislature Act, 1960
7. Certificate for T. A. & D.A.
- A member who claims any travelling or daily allowance under this Act shall support his claim by recording a certificate on the concerned bill in the following form :-"Certified that no amount has been claimed for this journey period in the bill drawn from any other source or previously."
