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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(xv) in Maharishi Markandeshwar University (Establishment and Regulation) Act, 2010

(xv)to deal with property belonging to or vested in the University in any manner which is considered necessary for promoting the objects of the University;