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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Odisha - Subsection

Section 62(2) in Grama Panchayats Rules, 1968

(2)When the [Sub-Collector] [Substituted by S.R.O.No. 648/99 vide Orissa Gazette Extraordinary No. 1183, Dated, 16.8.1999.] confirms or modifies the order he may fix a fresh period within which the order contained in the notice as confirmed or modified shall be carried out.