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Supreme Court - Daily Orders

Suresh Chand Jain vs Director General, Nift . on 11 November, 2016

Bench: S.A. Bobde, Ashok Bhushan

     ITEM NO.41                              COURT NO.11                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).28004/2015

     (Arising out of impugned final judgment and order dated 11/02/2015
     in WPC No.5603/2013 passed by the High Court Of Delhi At New Delhi)

     SURESH CHAND JAIN                                                   Petitioner(s)

                                                    VERSUS

     DIRECTOR GENERAL, NIFT AND ANR.                                     Respondent(s)

     (With interim relief and office report)

     Date : 11/11/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)                 Mr. Gautam Das,Adv.

     For Respondent(s)                 Mr. Pratap Shanker, Adv.
                                       Ms. A. Shivani, Adv.
                                       Mr. Swetank Shantanu,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

As jointly prayed for, list the matter after four weeks.




                         (Sanjay Kumar-II)                          (Indu Pokhriyal)
                          Court Master                                 Court Master




Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2016.11.11
17:06:43 IST
Reason: