Supreme Court - Daily Orders
Suresh Chand Jain vs Director General, Nift . on 11 November, 2016
Bench: S.A. Bobde, Ashok Bhushan
ITEM NO.41 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).28004/2015
(Arising out of impugned final judgment and order dated 11/02/2015
in WPC No.5603/2013 passed by the High Court Of Delhi At New Delhi)
SURESH CHAND JAIN Petitioner(s)
VERSUS
DIRECTOR GENERAL, NIFT AND ANR. Respondent(s)
(With interim relief and office report)
Date : 11/11/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Gautam Das,Adv.
For Respondent(s) Mr. Pratap Shanker, Adv.
Ms. A. Shivani, Adv.
Mr. Swetank Shantanu,Adv.
UPON hearing the counsel the Court made the following
O R D E R
As jointly prayed for, list the matter after four weeks.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.11.11
17:06:43 IST
Reason: