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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(5) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(5)The selection of guardian members of the School Management Committee shall be made through general consensus in the open meeting:Provided that the Committee shall include parent/guardian of minimum one child from each class of the school.