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[Cites 0, Cited by 0] [Section 253] [Entire Act]

State of Uttar Pradesh - Subsection

Section 253(3) in Rules under the United Provinces Excise Act, 1910

(3)A distribution list of Government property, especially of furniture, should be maintained to show its distribution against the various officers and sections of the office. An up-to-date list of the furniture and other Government property allotted to each office or room should also be kept hung up in that office or room.