Gauhati High Court
Md. Alauddin And Ors vs Bidyut Bhusan Das on 27 November, 2019
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No.# 1/2
GAHC010005372009
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA 112/2009
1:MD. ALAUDDIN and ORS
2: MD. ABDUL LATIF
BOTH ARE SONS OF LATE IDRIS ALI
VILL and DIST. KARIMGANJ
ASSAM
VERSUS
1:BIDYUT BHUSAN DAS
S/O LATE BINOD BEHARI DAS OF VILL- NARIKOLI, P.O. LASKHIBAZAR,
P.O. and DIST. KARIMGANJ ASSAM
Advocate for the Petitioner : MR.H R A CHOUDHURY
Advocate for the Respondent : MS.J PAUL
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : 27-11-2019 No representation by any of the parties.
As per office note dated 21.11.2019, the case is ready as regards service and the LCRs has been received for T.A.20/06 but the LCRs of T.S.37/01 from the trial court is awaiting.
Page No.# 2/2 Office shall issue a fresh requisition for the records of T.S.37/01 from the concerned trial court.
List after 2 (two) weeks.
JUDGE Comparing Assistant