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Gauhati High Court

Md. Alauddin And Ors vs Bidyut Bhusan Das on 27 November, 2019

Author: Kalyan Rai Surana

Bench: Kalyan Rai Surana

                                                                                  Page No.# 1/2

GAHC010005372009




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : RSA 112/2009

            1:MD. ALAUDDIN and ORS


            2: MD. ABDUL LATIF

             BOTH ARE SONS OF LATE IDRIS ALI
             VILL and DIST. KARIMGANJ
             ASSAM

            VERSUS

            1:BIDYUT BHUSAN DAS
            S/O LATE BINOD BEHARI DAS OF VILL- NARIKOLI, P.O. LASKHIBAZAR,
            P.O. and DIST. KARIMGANJ ASSAM

Advocate for the Petitioner   : MR.H R A CHOUDHURY

Advocate for the Respondent : MS.J PAUL




                                    BEFORE
                    HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                           ORDER

Date : 27-11-2019 No representation by any of the parties.

As per office note dated 21.11.2019, the case is ready as regards service and the LCRs has been received for T.A.20/06 but the LCRs of T.S.37/01 from the trial court is awaiting.

Page No.# 2/2 Office shall issue a fresh requisition for the records of T.S.37/01 from the concerned trial court.

List after 2 (two) weeks.

JUDGE Comparing Assistant