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[Cites 0, Cited by 0] [Section 76A(4)] [Section 76A] [Entire Act]

State of Gujarat - Subsection

Section 76A(4)(a) in The Gujarat Town Planning and Urban Development Act, 1976

(a)for the purpose of making the Local Area Plan call a meeting or meetings of the persons affected by the Local Area Plan, by a public notice and notices to the individuals whose addresses are known, and explain the contents of the Local Area Plan for inviting their objections and suggestions or> the said proposal.