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State of Gujarat - Section

Section 17 in Indian Institute of Teacher Education, Gujarat Act, 2010

17. Authorities of University.

- The following shall be the authorities of the University, namely: -
(i)The General Council;
(ii)The Executive Council;
(iii)The Academic Council;
(iv)The Finance Committee; and
(v)such other authorities of the University as may be declared by the Statutes, to be the authorities of the University.