Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] NCT Delhi - Subsection Section 57(a) in The Delhi Water Board Act, 1998 (a)all funds which immediately before the establishment of the Board vested in the Municipal Corporation of Delhi under the Water Supply and Sewage Disposal account, established under section 99 of the Delhi Municipal Corporation Act, 1957, and
