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Karnataka High Court

Sri Muniyappa Since Dead By His Lrs ... vs The State Of Karnataka on 30 June, 2023

Author: P.S.Dinesh Kumar

Bench: P.S.Dinesh Kumar

                                                     -1-
                                                                NC: 2023:KHC:22537-DB
                                                                     RP No. 135 of 2022




                            IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                                 DATED THIS THE 30TH DAY OF JUNE, 2023

                                                   PRESENT

                               THE HON'BLE MR. JUSTICE P.S.DINESH KUMAR

                                                     AND

                           THE HON'BLE MR. JUSTICE T.G. SHIVASHANKARE GOWDA

                                   REVIEW PETITION NO.135 OF 2022

                   BETWEEN:

                   1.        SRI. MUNIYAPPA
                             SINCE DEAD BY HIS LRS

                   1(A).     RAMESH
                             S/O MUNIYAPPA
                             AGED ABOUT 44 YEARS

                   1(B).     NARASAMMA
                             D/O MUNIYAAPPA
                             AGED ABOUT 53 YEARS

                   1(C).     MADDURAMMA
                             D/O MUNIYAPPA
                             AGED ABOUT 51 YEARS

                             ALL RESIDENTS AT
                             POOJANAHALLI VILLAGE
                             KASABA HOBLI, DEVANAHALLI TALUK
                             BANGALORE RURAL DISTRICT-562 110              ...PETITIONERS
Digitally signed
by ANUSHA V        (BY SHRI. ABHIJIT HARANAHALLI, ADVOCATE)
Location: HIGH
COURT OF           AND:
KARNATAKA
                   1.      THE STATE OF KARNATAKA
                           REP. BY ITS SECRETARY
                           DEPARTMENT OF REVENUE
                           M.S.BUILDING
                           BANGALORE-560 001

                   2.      THE DEPUTY COMMISSIONER
                           BANGALORE RURAL DISTRICT
                           BANGALORE-560 009

                   3.      THE ASSISTANT COMMISSIONER
                           DODDABALLAPUR SUB-DIVISION
                                 -2-
                                          NC: 2023:KHC:22537-DB
                                               RP No. 135 of 2022




      BANGALORE-560 009

4.    THASILDAR
      DEVANHALLI TALUK
      BANGALORE RURAL
      BANGALORE-562 110

5.    SRI. KRISHNA MURTHY
      VILLAGE ACCOUNTANT
      KANNAMANGALA PANCHAYATHI
      DEVANAHALLI TALUK
      DEVANAHALLI-562 110
      BANGALORE RURAL DISTRICT

6.    THE NILGIRI DIARY (BANGALORE)
      PVT. LTD., REGD. OFFICE AT NO.171
      BRIGADE ROAD
      BANGALORE -560 001
      REP. BY ITS MANAGING DIRECTOR
      SRI. C. KUMAR
      S/O M. CHENNIPPAN
      AGED ABOUT 61 YEARS

7.    NARASIMHAIAYYA
      S/O LATE MUNIYAPPA
      AGED ABOUT 41 YEARS
      R/AT POOJANAHALLI VILLAGE
      KASABA HOBLI, DEVANAHALLI TALUK
      BANGALORE RURAL DISTRICT-562 110

8.    SRI. B.R. RAMESH
      S/O B. RANGAIAH SHETTY
      AGED ABOUT 41 YEARS
      R/AT VENKATESHWARA NAGARA
      VENKATESHAPURA VILLAGE
      YELAHANKA HOBLI-560 064
      BANGALORE NORTH TALUK

9.    REDWOOD ENTERPRISES PVT. LTD.,
      #422, THE EMBASSY
      15, ALI ASKAR ROAD
      BANGALORE-560 051
      BY ITS DIRECTOR
      SUBASH REDDY

10.   M/S. C AND C HOTELS VENTURE
      PVT. LTD., REGD. OFF 7TH FLOOR
      MERIAN COMMERCIAL TOWER
      WINDSOR PLACE, JANPATH
      NEW DELHI-110 001                            ...RESPONDENTS
                                         -3-
                                                     NC: 2023:KHC:22537-DB
                                                          RP No. 135 of 2022




          THIS REVIEW PETITION IS FILED UNDER ORDER 47 RULE 1 OF
CPC, PRAYING TO ALLOW THE REVIEW PETITION AND CONSEQUENTLY
ALLOW THE WRIT APPEALS IN WA NO.1210-1212/2015 AND 320/2016,
IN THE INTEREST OF JUSTICE AND EQUITY AND ETC.


          THIS REVIEW PETITION COMING ON FOR ORDERS, THIS DAY,
P.S.DINESH KUMAR J., MADE THE FOLLOWING:


                                    ORDER

Learned advocate for the review petitioners has filed a memo of even date seeking leave to withdraw this review petition.

2. Memo be kept in record. Leave granted. Accordingly, this review petition is dismissed as withdrawn.

3. In view of disposal of this review petition, pending interlocutory applications, if any, do not survive for consideration and they stand disposed of.

No costs.

Sd/-

JUDGE Sd/-

JUDGE AV List No.: 1 Sl No.: 1