Karnataka High Court
Sri Muniyappa Since Dead By His Lrs ... vs The State Of Karnataka on 30 June, 2023
Author: P.S.Dinesh Kumar
Bench: P.S.Dinesh Kumar
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NC: 2023:KHC:22537-DB
RP No. 135 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 30TH DAY OF JUNE, 2023
PRESENT
THE HON'BLE MR. JUSTICE P.S.DINESH KUMAR
AND
THE HON'BLE MR. JUSTICE T.G. SHIVASHANKARE GOWDA
REVIEW PETITION NO.135 OF 2022
BETWEEN:
1. SRI. MUNIYAPPA
SINCE DEAD BY HIS LRS
1(A). RAMESH
S/O MUNIYAPPA
AGED ABOUT 44 YEARS
1(B). NARASAMMA
D/O MUNIYAAPPA
AGED ABOUT 53 YEARS
1(C). MADDURAMMA
D/O MUNIYAPPA
AGED ABOUT 51 YEARS
ALL RESIDENTS AT
POOJANAHALLI VILLAGE
KASABA HOBLI, DEVANAHALLI TALUK
BANGALORE RURAL DISTRICT-562 110 ...PETITIONERS
Digitally signed
by ANUSHA V (BY SHRI. ABHIJIT HARANAHALLI, ADVOCATE)
Location: HIGH
COURT OF AND:
KARNATAKA
1. THE STATE OF KARNATAKA
REP. BY ITS SECRETARY
DEPARTMENT OF REVENUE
M.S.BUILDING
BANGALORE-560 001
2. THE DEPUTY COMMISSIONER
BANGALORE RURAL DISTRICT
BANGALORE-560 009
3. THE ASSISTANT COMMISSIONER
DODDABALLAPUR SUB-DIVISION
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NC: 2023:KHC:22537-DB
RP No. 135 of 2022
BANGALORE-560 009
4. THASILDAR
DEVANHALLI TALUK
BANGALORE RURAL
BANGALORE-562 110
5. SRI. KRISHNA MURTHY
VILLAGE ACCOUNTANT
KANNAMANGALA PANCHAYATHI
DEVANAHALLI TALUK
DEVANAHALLI-562 110
BANGALORE RURAL DISTRICT
6. THE NILGIRI DIARY (BANGALORE)
PVT. LTD., REGD. OFFICE AT NO.171
BRIGADE ROAD
BANGALORE -560 001
REP. BY ITS MANAGING DIRECTOR
SRI. C. KUMAR
S/O M. CHENNIPPAN
AGED ABOUT 61 YEARS
7. NARASIMHAIAYYA
S/O LATE MUNIYAPPA
AGED ABOUT 41 YEARS
R/AT POOJANAHALLI VILLAGE
KASABA HOBLI, DEVANAHALLI TALUK
BANGALORE RURAL DISTRICT-562 110
8. SRI. B.R. RAMESH
S/O B. RANGAIAH SHETTY
AGED ABOUT 41 YEARS
R/AT VENKATESHWARA NAGARA
VENKATESHAPURA VILLAGE
YELAHANKA HOBLI-560 064
BANGALORE NORTH TALUK
9. REDWOOD ENTERPRISES PVT. LTD.,
#422, THE EMBASSY
15, ALI ASKAR ROAD
BANGALORE-560 051
BY ITS DIRECTOR
SUBASH REDDY
10. M/S. C AND C HOTELS VENTURE
PVT. LTD., REGD. OFF 7TH FLOOR
MERIAN COMMERCIAL TOWER
WINDSOR PLACE, JANPATH
NEW DELHI-110 001 ...RESPONDENTS
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NC: 2023:KHC:22537-DB
RP No. 135 of 2022
THIS REVIEW PETITION IS FILED UNDER ORDER 47 RULE 1 OF
CPC, PRAYING TO ALLOW THE REVIEW PETITION AND CONSEQUENTLY
ALLOW THE WRIT APPEALS IN WA NO.1210-1212/2015 AND 320/2016,
IN THE INTEREST OF JUSTICE AND EQUITY AND ETC.
THIS REVIEW PETITION COMING ON FOR ORDERS, THIS DAY,
P.S.DINESH KUMAR J., MADE THE FOLLOWING:
ORDER
Learned advocate for the review petitioners has filed a memo of even date seeking leave to withdraw this review petition.
2. Memo be kept in record. Leave granted. Accordingly, this review petition is dismissed as withdrawn.
3. In view of disposal of this review petition, pending interlocutory applications, if any, do not survive for consideration and they stand disposed of.
No costs.
Sd/-
JUDGE Sd/-
JUDGE AV List No.: 1 Sl No.: 1