Madhya Pradesh High Court
Abdul Rahim vs Vikram University Ujjain on 31 October, 2018
10 HIGH COURT OF MADHYA PRADESH BENCH AT INDORE.
W.P. No.25453/2018 Indore, Dt.31.10.2018 Shri Lokendra Joshi, learned counsel for the petitioner.
Learned counsel for the petitioner prays for time to file the copy of the order dated 22.01.2013 by which his application for compassionate appointment is rejected.
Time as prayed is granted. List after two weeks, as prayed.
(Ms. Vandana Kasrekar) Judge ns