Bombay High Court
Babulal S/O Nilkanth Turkar vs Taluka Programme Officer (Mregs), Tah. ... on 21 September, 2018
Author: Rohit B. Deo
Bench: R. B. Deo
wp7673.17.O.odt 1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
WRIT PETITION NO.7673 OF 2017
(Babulal s/o Nilkanth Turkar Vs. Taluka Programme Officer (MREGS), Bhandara and
others)
---------------------------------------------------------------------------------------------------------------------------------
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
---------------------------------------------------------------------------------------------------------------------------------
Shri S.K. Sable, Advocate for Petitioner.
CORAM: ROHIT B. DEO, J.
DATE: 21 SEPTEMBER, 2018. st Heard.
2] Issue notice to the respondents, returnable on 12.10.2018.
JUDGE NSN ::: Uploaded on - 21/09/2018 ::: Downloaded on - 23/09/2018 01:56:37 :::