Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Babulal S/O Nilkanth Turkar vs Taluka Programme Officer (Mregs), Tah. ... on 21 September, 2018

Author: Rohit B. Deo

Bench: R. B. Deo

  wp7673.17.O.odt                                                   1



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            NAGPUR BENCH, NAGPUR

                                  WRIT PETITION NO.7673 OF 2017

      (Babulal s/o Nilkanth Turkar Vs. Taluka Programme Officer (MREGS), Bhandara and
                                            others)

  ---------------------------------------------------------------------------------------------------------------------------------
  Office Notes, Office Memoramda of Coram,
  appearances, Court's orders of directions                                     Court's or Judge's orders.
  and Registrar's Orders.
  ---------------------------------------------------------------------------------------------------------------------------------
                         Shri S.K. Sable, Advocate for Petitioner.

                        CORAM: ROHIT B. DEO, J.

DATE: 21 SEPTEMBER, 2018. st Heard.

2] Issue notice to the respondents, returnable on 12.10.2018.

JUDGE NSN ::: Uploaded on - 21/09/2018 ::: Downloaded on - 23/09/2018 01:56:37 :::