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[Cites 0, Cited by 0] [Section 25A(2)] [Section 25A] [Entire Act]

Union of India - Subsection

Section 25A(2)(f) in The Aircraft Rules, 1937

(f)the use of ground power supply units, air-conditioning units, tractors and similar equipment shall be permissible subject to compliance with the following conditions:--
(i)flexible training cables suitable for use in hazardous areas shall be used;
(ii)they shall be located outside the Danger Zone. "Danger Zone" is defined as the area within the largest polygon obtainable by joining point 3 metres away from the wings and the fuelling vehicle;
(iii)the units, including the associated electrical equipment, shall be flame-proof and of a type approved by the Chief Inspector of Explosives; otherwise they shall be stationed at a distance of not less than 15 metres, in the case of gasoline or wide out fuels and 6 metres in the case of straight kerosine, from the aircraft and the fuelling vehicle;
(iv)they shall not be switched "ON" or "OFF" during fuel transfer;