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Calcutta High Court (Appellete Side)

Sri Vasavi Industries Limited And ... vs West Bengal State Electricity ... on 4 March, 2022

4th March,
   2022
   (AK)
   03


                                 W.P.A 1936 of 2022

                   Sri Vasavi Industries Limited and another
                                         Vs.
             West Bengal State Electricity Distribution Company Ltd.

                               (Via Video Conference)


                         Mr. Joy Saha
                         Mr. Swatarup Banerjee
                         Mr. Shaunak Mitra
                         Mt. Moti Sagar Tiwari
                         Mr. Hemant Tiwari
                                                    ...for the petitioners.

                         Mr.   Abhrajit Mitra
                         Mr.   Jishnu Chowdhury
                         Mr.   Chayan Gupta
                         Mr.   Sandip Dasgupta
                         Mr.   Saaqib Siddiqui
                         Mr.   Aviroop Mitra
                                       ...for the respondent-WBSEDCL.

Learned senior counsel appearing for the respondent seeks to rely on certain new judgments when the matter is called on for hearing.

Since a copy of the newly cited judgments have been handed over to the petitioners only last evening, the matter is adjourned till Monday, that is, March 7, 2022 when it will be taken up at 10.30 a.m. Parties are requested to exchange their entire notes of arguments during the course of the day.

(Sabyasachi Bhattacharyya, J.)