Calcutta High Court (Appellete Side)
Sri Vasavi Industries Limited And ... vs West Bengal State Electricity ... on 4 March, 2022
4th March,
2022
(AK)
03
W.P.A 1936 of 2022
Sri Vasavi Industries Limited and another
Vs.
West Bengal State Electricity Distribution Company Ltd.
(Via Video Conference)
Mr. Joy Saha
Mr. Swatarup Banerjee
Mr. Shaunak Mitra
Mt. Moti Sagar Tiwari
Mr. Hemant Tiwari
...for the petitioners.
Mr. Abhrajit Mitra
Mr. Jishnu Chowdhury
Mr. Chayan Gupta
Mr. Sandip Dasgupta
Mr. Saaqib Siddiqui
Mr. Aviroop Mitra
...for the respondent-WBSEDCL.
Learned senior counsel appearing for the respondent seeks to rely on certain new judgments when the matter is called on for hearing.
Since a copy of the newly cited judgments have been handed over to the petitioners only last evening, the matter is adjourned till Monday, that is, March 7, 2022 when it will be taken up at 10.30 a.m. Parties are requested to exchange their entire notes of arguments during the course of the day.
(Sabyasachi Bhattacharyya, J.)