Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 133]

Himachal Pradesh High Court

Rakesh Kumar vs State Of H.P. & Others on 5 January, 2015

Bench: Mansoor Ahmad Mir, Tarlok Singh Chauhan

     IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                                   CWP No. 9519 of 2014
                                                                   a/w connected matters
                                                                  Decided on: 05.01.2015




                                                                                           .

    1. CWP No. 9519 of 2014
    Rakesh Kumar                                                                        ...Petitioner.





                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................





    2. CWP No. 336 of 2014
    Dr. Gulab Singh Manta & others                                                      ...Petitioners.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.

    ................................................................................................................

    3. CWP No. 2712 of 2014
    Ishwarnand & others                                                                 ...Petitioners.



                                                    Versus

    State of H.P. & others                                                              ...Respondents.




    ................................................................................................................





    4. CWP No. 3350 of 2014
    Ram Swaroop & others                                                                ...Petitioners.

                                                    Versus





    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    5. CWP No. 3832 of 2014
    Satish Kumar & others                                                               ...Petitioners.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    6. CWP No. 9518 of 2014
    Ram Dutt                                                                            ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    7. CWP No. 9520 of 2014
    Suman Kumar                                                                         ...Petitioner.

                                                    Versus




                                                                   ::: Downloaded on - 15/04/2017 17:27:31 :::HCHP
                                                           -: 2 :-

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    8. CWP No. 9526 of 2014




                                                                                           .
    Amar Nath                                                                           ...Petitioner.





                                                    Versus

    State of H.P. & others                                                              ...Respondents.





    ................................................................................................................

    9. CWP No. 9527 of 2014
    Tara Dei                                                                            ...Petitioner.





                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    10. CWP No. 9528 of 2014

    Charan Dass                                                                         ...Petitioner.

                                                    Versus


    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    11. CWP No. 9529 of 2014




    Lekh Raj                                                                            ...Petitioner.





                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................





    12. CWP No. 9530 of 2014
    Sudesh Kumar                                                                        ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    13. CWP No. 9531 of 2014
    Bhajan Lal                                                                          ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    14. CWP No. 9533 of 2014
    Ram Swaroop                                                                         ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................




                                                                    ::: Downloaded on - 15/04/2017 17:27:31 :::HCHP
                                                           -: 3 :-

    15. CWP No. 9534 of 2014
    Jagat Ram                                                                           ...Petitioner.

                                                    Versus




                                                                                           .

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    16. CWP No. 9535 of 2014





    Ram Sarwoop                                                                         ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.





    ................................................................................................................

    17. CWP No. 9536 of 2014
    Asha Rani                                                                           ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................


    18. CWP No. 9541 of 2014
    Ram Lal                                                                             ...Petitioner.

                                                    Versus




    State of H.P. & others                                                              ...Respondents.





    ................................................................................................................

    19. CWP No. 9542 of 2014
    Pawan Kumar                                                                         ...Petitioner.





                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    20. CWP No. 9543 of 2014
    Vijay Kumar                                                                         ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    21. CWP No. 9544 of 2014
    Rekha Rani                                                                          ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    22. CWP No. 9545 of 2014
    Kanta Devi                                                                          ...Petitioner.




                                                                    ::: Downloaded on - 15/04/2017 17:27:31 :::HCHP
                                                           -: 4 :-
                                                    Versus
    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................




                                                                                           .
    23. CWP No. 9556 of 2014





    Subhash Chand                                                                       ...Petitioner.

                                                    Versus





    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    24. CWP No. 9557 of 2014
    Hardev Kumar                                                                        ...Petitioner.





                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................


    25. CWP No. 9558 of 2014
    Bal Ram                                                                             ...Petitioner.

                                                    Versus


    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    26. CWP No. 9559 of 2014




    Sunita Devi                                                                         ...Petitioner.





                                                    Versus

    State of H.P. & others                                                              ...Respondents.





    ................................................................................................................

    27. CWP No. 9560 of 2014
    Ram Lal                                                                             ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    28. CWP No. 9612 of 2014
    Iqbal Singh                                                                         ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    29. CWP No. 9647 of 2014
    Harnam Singh                                                                        ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................




                                                                    ::: Downloaded on - 15/04/2017 17:27:31 :::HCHP
                                                           -: 5 :-


    30. CWP No. 9648 of 2014
    Pal Singh                                                                           ...Petitioner.




                                                                                           .
                                                    Versus





    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................





    31. CWP No. 9649 of 2014
    Ishwar Singh                                                                        ...Petitioner.

                                                    Versus





    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    32. CWP No. 9650 of 2014
    Ravinder Kumar
                           r                                                            ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................



    33. CWP No. 9651 of 2014
    Subhas Chand                                                                        ...Petitioner.




                                                    Versus





    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    34. CWP No. 9652 of 2014





    Om Parkash                                                                          ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    35. CWP No. 9653 of 2014
    Hosihar Singh                                                                       ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    36. CWP No. 9654 of 2014
    Pritam Singh                                                                        ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    37. CWP No. 9655 of 2014
    Rajesh Sood                                                                         ...Petitioner.




                                                                    ::: Downloaded on - 15/04/2017 17:27:31 :::HCHP
                                                           -: 6 :-
                                                    Versus
    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................




                                                                                           .
    38. CWP No. 9656 of 2014





    Tilak Raj                                                                           ...Petitioner.

                                                    Versus





    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    39. CWP No. 9657 of 2014
    Brij Lal                                                                            ...Petitioner.





                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................


    40. CWP No. 9658 of 2014
    Rakesh Chand                                                                        ...Petitioner.

                                                    Versus


    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    41. CWP No. 9659 of 2014




    Prem Lal                                                                            ...Petitioner.





                                                    Versus

    State of H.P. & others                                                              ...Respondents.





    ................................................................................................................

    42. CWP No. 9660 of 2014
    Sudershan Singh                                                                     ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    43. CWP No. 9661 of 2014
    Karnail Singh                                                                       ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    44. CWP No. 9662 of 2014
    Gopal Dass                                                                          ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................




                                                                    ::: Downloaded on - 15/04/2017 17:27:31 :::HCHP
                                                           -: 7 :-

    45. CWP No. 9663 of 2014
    Pawan Kumar                                                                         ...Petitioner.

                                                    Versus




                                                                                           .

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    46. CWP No. 9664 of 2014





    Jeet Kumar                                                                          ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.





    ................................................................................................................

    47. CWP No. 9665 of 2014
    Hardev Singh                                                                        ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................


    48. CWP No. 9666 of 2014
    Sansar Devi                                                                         ...Petitioner.

                                                    Versus




    State of H.P. & others                                                              ...Respondents.





    ................................................................................................................

    49. CWP No. 9667 of 2014
    Roop Lal                                                                            ...Petitioner.





                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    50. CWP No. 9668 of 2014
    Ashok Kumar                                                                         ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    51. CWP No. 9669 of 2014
    Roop Lal                                                                            ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    52. CWP No. 9670 of 2014
    Ashok Kumar                                                                         ...Petitioner.




                                                                    ::: Downloaded on - 15/04/2017 17:27:31 :::HCHP
                                                           -: 8 :-
                                                    Versus
    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................




                                                                                           .
    53. CWP No. 9671 of 2014





    Rattan Chand                                                                        ...Petitioner.

                                                    Versus





    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    54. CWP No. 9672 of 2014
    Dev Raj                                                                             ...Petitioner.





                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................


    55. CWP No. 9703 of 2014
    Mahashu Ram                                                                         ...Petitioner.

                                                    Versus


    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    56. CWP No. 9704 of 2014




    Jiwana Devi                                                                         ...Petitioner.





                                                    Versus

    State of H.P. & others                                                              ...Respondents.





    ................................................................................................................

    57. CWP No. 9705 of 2014
    Sanjeev Kumar                                                                       ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    58. CWP No. 9706 of 2014
    Kuldeep Singh                                                                       ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    59. CWP No. 9707 of 2014
    Puro Devi                                                                           ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................




                                                                    ::: Downloaded on - 15/04/2017 17:27:31 :::HCHP
                                                           -: 9 :-

    60. CWP No. 9708 of 2014
    Tilak Raj                                                                           ...Petitioner.

                                                    Versus




                                                                                           .

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    61. CWP No. 9709 of 2014





    Gulam Muhamad                                                                       ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.





    ................................................................................................................

    62. CWP No. 9710 of 2014
    Bimlesh Kour                                                                        ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................


    63. CWP No. 9711 of 2014
    Nand Lal                                                                            ...Petitioner.

                                                    Versus




    State of H.P. & others                                                              ...Respondents.





    ................................................................................................................

    64. CWP No. 9712 of 2014
    Habib Mohamad                                                                       ...Petitioner.





                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    65. CWP No. 9713 of 2014
    Prakash Chand                                                                       ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    66. CWP No. 9755 of 2014
    Baldev Raj                                                                          ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    67. CWP No. 9910 of 2014
    Desh Raj                                                                            ...Petitioner.




                                                                    ::: Downloaded on - 15/04/2017 17:27:31 :::HCHP
                                                          -: 10 :-
                                                    Versus
    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................




                                                                                           .
    68. CWP No. 9911 of 2014





    Ramesh Chand                                                                        ...Petitioner.

                                                    Versus





    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    69. CWP No. 9973 of 2014
    Ramesh Chand                                                                        ...Petitioner.





                                                    Versus

    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................


    70. CWP No. 9979 of 2014
    Kishori Lal                                                                         ...Petitioner.

                                                    Versus


    State of H.P. & others                                                              ...Respondents.
    ................................................................................................................

    71. CWP No. 9980 of 2014




    Dinesh Kumar                                                                        ...Petitioner.





                                                    Versus

    State of H.P. & others                                                              ...Respondents.





    ................................................................................................................

    72. CWP No. 9981 of 2014
    Anita Devi                                                                          ...Petitioner.

                                                    Versus

    State of H.P. & others                                                              ...Respondents.


    Coram
    The Hon'ble Mr. Justice Mansoor Ahmad Mir, Chief Justice.
    The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
    Whether approved for reporting?


    For the petitioner(s):                   M/s. P.D. Nanda, Bhuvnesh                                     Sharma,
                                             Ramakant Sharma, Advocates.

    For the respondents:                      Mr. Shrawan Dogra, Advocate General, with
                                              Mr. Anup Rattan & Mr. Romesh Verma,
                                              Additional Advocate Generals, for the
                                              respondents-State.




                                                                    ::: Downloaded on - 15/04/2017 17:27:31 :::HCHP
                                       -: 11 :-

    Mansoor Ahmad Mir, Chief Justice               (Oral)

.

It is contended that the writ petitioners are working as Laboratory Attendants in Education Department, were placed in the pay scale of ` 5910-20200 plus Grade Pay as ` 1900/- in terms of the pay revision w.e.f. 1st January, 2006, alongwith other similarly situated employees. But in the year 2012, pay scales were revised, which were granted to the other similarly situated employees, who were granted the similar pay scale in the year 2006, was not granted to the writ petitioners w.e.f. 1st October, 2012, i.e. ` 10300-34800 + ` 3200 as Grade Pay after two years. Further contended that the action of the respondents is discriminatory and at the cost of the writ petitioners, who will stagnate till their retirement in the said grade.

The writ petitioners have made representations, but without any fruitful results, the respondents have turned deaf ears and failed to redress the grievances of the writ petitioners. Hence, the writ petition.

2. In CWP No. 9519 of 2014, the writ petitioners have given the details how they stand discriminated and how the action of the respondents is bad and illegal.

3. Issue notice in CWPs No. 9910, 9911, 9973, 9979 to 9981 of 2014. Mr. Anup Rattan, learned Additional Advocate General, waives notice on behalf of the respondents-State.

4. Respondents-State have filed replies in some of the writ petitions and some of the writ petitions came to be admitted.

5. After noticing that the facts and questions of law involved in all the writ petitions are similar, Registry was directed to list all the cases before the Court today.

::: Downloaded on - 15/04/2017 17:27:31 :::HCHP -: 12 :-

6. With the consent of the learned counsel for the parties, we deem it proper to dispose of all these writ petitions with a .

command to the respondents to examine the cases of the writ petitioners in light of the averments contained in the writ petitions and make a decision within six weeks from the date of receipt of the copy of this judgment.

7. It goes without saying that in case decision is made against the writ petitioners, they are at liberty to challenge the same.

8. The writ petitions are disposed of, as indicated hereinabove, alongwith all pending applications.

Copy dasti.

(Mansoor Ahmad Mir) Chief Justice (Tarlok Singh Chauhan) Judge January 5, 2015 ( rajni ) ::: Downloaded on - 15/04/2017 17:27:31 :::HCHP