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Union of India - Section

Section 19 in The Employees' State Insurance (Central) Rules, 1950

19. Powers and duties of the [Financial Commissioner].

- The powers and duties of the [Financial Commissioner] [ Substituted by G.S.R. 76, dated 22.1.1991 (w.e.f. 1.2.1991).] shall, subject to the control of the Director-General, be-
(i)to maintain the accounts of the Corporation and to arrange for the compilation of accounts by the collection of returns from the Centres and Regions;
(ii)to prepare the budget of the Corporation;
(iii)to arrange for internal audit of the accounts of the Centres and Regions and of the receipts and payments thereat;
(iv)to make recommendations for the investment of the funds of the Corporation; and
(v)to undertake such other duties and to exercise such other powers as may, from time to time, be entrusted or delegated to him.