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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(iv) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(iv)Appropriate TEC GR does not define the capability set for SCPs supporting all protocols on one platform. In the absence of this and limitations of existing SCPs, implementation and that too uniform implementation across all operators is doubtful.