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[Cites 0, Cited by 0] [Section 231] [Entire Act]

State of Odisha - Subsection

Section 231(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)the architect and other professional referred to in clause (a) informs to Bureau of Indian Standards, the details of building material, articles or processes under in the building and other construction activities for which the Indian Standards do not exist with the Bureau of Indian Standards and the performance of such materials, articles or processes alongwith the suggestions for other improvement to enable the Bureau of Indian Standards to consider and form necessary standards.