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[Cites 0, Cited by 0] [Section 0(7)] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(7)(i) in UGC (Institutions Deemed to be Universities) Regulations, 2019

(i)The teacher student ratio shall not be less than 1:20 with a faculty strength of not less than 25 (twenty five) teachers and a minimum of 500 students on its rolls under the regular class-room mode, of which not less than one third being postgraduate/research students; and at least 3 Post Graduate Departments with research programmes.