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[Cites 0, Cited by 0] [Section 34(5)] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(5)(c) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(c)the provisions of clause (b), shall apply in the case of the draft, submitted by any member of the Board under clause (a) to the Board, as they apply in the case of a draft, presented to the Board by the Academic Council.