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[Cites 0, Cited by 0] [Section 27H] [Entire Act]

Union of India - Subsection

Section 27H(2) in Conduct of Elections Rules, 1961

(2)If any notified elector has inadvertently dealt with the ballot paper or any of the other papers sent to him under rule 27-E in such a manner that they cannot conveniently be used, a second set of the papers shall be issued to him after he has returned the spoiled papers and satisfied the Assistant Returning Officer for the notified class of electors of the inadvertence.