Section 253 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959
253. [ Appeal against decision of Committee. [Substituted by item 75, amending rules vide Notification S.O. 118, Published in Rajasthan Gazette Extraordinary, Part IV-C (II), dated 1-9-1981, page 295 (1) 46.]
- An appeal against the decision of the House Committee shall lie to the Speaker whose decision shall be final.](l)Library Committee
