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Ashok Kumar vs Chairman-Cum-M.D,Indian Oil ... on 12 January, 2010

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ITEM NO.44                    REGISTRAR COURT.1                   SECTION XIV

              S U P R E M E      C O U R T   O F    I N D I A
                              RECORD OF PROCEEDINGS

                       BEFORE THE REGISTRAR M.K GUPTA

Petition(s) for Special Leave to Appeal (Civil) No(s).21342/2008

ASHOK KUMAR                                               Petitioner(s)

                    VERSUS

CHAIRMAN-CUM-M.D,INDIAN OIL CORP.LD.&ORS                  Respondent(s)
(With prayer for interim relief)

Date: 12/01/2010     This Petition was called on for hearing today.


For Petitioner(s)
                       Ms.    Monika Sharma, Adv.
                       Ms.    Mamta Singla, Adv.
                       Mr.    K.K. Kaul, Adv.
                       Mr.    Daya Krishan Sharma,Adv.


For Respondent(s)
                       Ms.    Priya Puri, Adv.
                       Mr.    V.M. Chauhan, Adv.
                       Mr.    U. Banerjee, Adv.
                       Mr.    H.K. Puri,Adv.


              UPON hearing counsel the Court made the following
                                  O R D E R

Despite order dated 12.11.2009 of last chance, respondents failed to file counter affidavit.

List before the Hon’ble Court.

(M.K. GUPTA) Registrar rd