Section 8 in The Cement (Quality Control) Order, 1995
8. Delegation of powers.
- The Appropriate Authority may by general or special order in writing authorise any officer to exercise on its behalf all or any of its functions under this Order :Provided that no officer who is not of a Gazetted rank, shall be authorised by the Appropriate Authority to exercise the powers of search and seizure under Clause (c) of Paragraph 6.
