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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(2)(xx) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(xx)recover the charges in respect of weighmen and hamals and distribute the same to the weighmen and hamals if not paid by the purchaser or seller, as the case may be;