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State of Rajasthan - Section

Section 23 in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

23. Form of Application.

- The application shall be made in the form approved by the Commission or Appointing Authority, as the case may be, and obtainable from the office of the Commission or Appointing Authority on payment of such fee as may be fixed by the Commission or Appointing Authority, as the case may be, from time to time.