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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(4) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(4)The Board may consider any such draft, as is referred to in sub-section (3), and pass the proposed statutes or reject or return it to the Academic Council, for re-consideration, either in whole or in part, together with any amendment, which it may suggest.