Section 33 in Regulations Under the U.P. Intermediate Education Act, 1921
(33)For the purpose of above clauses (19) and (20)-(a)Experience less than 6 months shall not be entitled for am/ subjectwise marks. But experience of more than six months and less than one year shall be entitled to give subjectwise marks for one year.(b)'Recognised post in the direction of any institution' means recognised by any Education Board established or created by any enactment of Education department or Legislature, under which comes Central Board of Secondary Education, New Delhi, Council of Indian School Certificate Examination, Delhi, any University established by law or any Degree college affiliated from any such University also.Appendix Eifjf'k"V&^^M**v/;k; nks ds fofu;e 18 1 ds lanHkZ esajftLV~hdj.k vkoj.k esala[;k-------------------- fnuakd--------------------laLFkk dk uke ------------------LFkku -------------------------ftyk ----------------------------fo"k;& laLFkk ds v/;kid@iz/kku dh fu;qfDrAegksn;@egksn;k]vkidks lg"kZ lwfpr fd;k tkrk gS fd p;u lfefr }kjk vkidk p;u--------------------ds in ds fy;s fd;k x;k gSA laLFkk dh izcU/k lfefr us vius ladYi la[;k--------------------------fnuakd------------------ }kjk vkidks-----------------------:i;s ds ekudze esa-------------------------:i;s ds izkjfEHkd osru rFkk fu;ekoyh ds v/khu ;FkkuqeU; egaxkbZ HkRrs ij ,d o"kZ dh ifjoh{kk ij------------------------rd vLFkk;h :i ls---------------------------------------ds :i esa fu;qDr dj fy;k gSAvkidh bl i= ds izkfIr ds fnuakd ls nl fnu ds Hkhrj laLFkk ds iz/kku@izcU/kd ds le; mifLFkr gksus vkSj dk;ZHkkj xzg.k djus dh vis{kk dh tkrh gSA ;fn vki mij fofufnZ"V le; ds Hkhrj dk;ZHkkj xzg.k ugha djrs gS] rks bl fu;qfDr dks jn fd;k tk ldsxkAHkonh;]izcU/kdAizfrfyfi ftyk fo|ky; fujh{kd@lEHkkxh; ckfydk fo|ky; fujhf{kdk----------------------------------lEHkkxh; mi f'k{kk funs'kd-----------------------------dks lwpukFkZ vxzlkfjrA
