Section 5A in The Orissa Co-operative Societies Rules, 1965
5A. [ Designation of persons appointed to assist the Auditor-General. [Inserted by Orissa Gazette Extraordinary No.500, dated 23.4.1997.]
- The persons appointed to assist the Auditor-General under Sub-Section (1) of Section 3-A shall have any of the following designations, namely :(1)Additional Auditor-General of Co-operative Societies;(2)Joint Auditor-General of Co-operative Societies;(3)Deputy Auditor-General of Co-operative Societies;(4)Assistant Auditor-General of Co-operative Societies; and(5)Such other designation as the Government may, by notification, specify from time to time;]
