Bombay High Court
Sagar Yashwant Mahanur vs The State Of Maharashtra on 28 February, 2022
Author: C.V. Bhadang
Bench: C.V. Bhadang
common order dt 28-02-2022 for bail
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CORAM : C.V. BHADANG, J.
DATE : 28 JANUARY 2022 (Through Video Conferencing) Digitally signed NILAM by NILAM SANTOSH SANTOSH KAMBLE KAMBLE Date: 2022.02.28 18:16:54 +0530 P.C. . The following matters on the supplementary board cannot be taken up due to paucity of time. The matters are adjourned to the dates respectively shown against them. Sr.Nos. Case Nos. Next Date 56 BA No.2432/2021 21/03/2022 with BA No.4330/2021 57 BA No.2489/2021 21/03/2022 58 BA No.2545/2021 21/03/2022 60 BA No.2980/2021 21/03/2022 61 BA NO.3238/2021 21/03/2022 62 BA NO.3438/2021 21/03/2022 64 BA NO.3498/2021 22/03/2022 65 BA NO.3575/2021 22/03/2022 66 BA NO.3598/2021 22/03/2022 67 BA NO.3600/2021 22/03/2022 68 BA NO.3619/2021 22/03/2022 69 BA NO.3828/2021 22/03/2022 70 BA NO.3858/2021 22/03/2022 71 BA NO.3887/2021 23/03/2022 N.S. Kamble page 1 of 2 common order dt 28-02-2022 for bail 72 BA NO.3909/2021 23/03/2022 73 BA NO.4000/2021 23/03/2022 74 BA NO.4312/2021 23/03/2022 75 BA NO.4314/2021 23/03/2022 76 BA NO.4398/2021 23/03/2022 77 BA NO.4466/2021 23/03/2022 78 BA NO.47/2022 10/03/2022 79 BA NO.435/2022 23/03/2022 C.V. BHADANG, J.
N.S. Kamble page 2 of 2