Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 42 in Police Regulations, Calcutta, 1968 42. Disposal of communications received. - The prompt and proper disposal of all communications received is an important duty of all Officers-in-charge of offices, police stations and police outposts.
